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Uttarakhand High Court Orders DM Chamoli to Return Rs 2.5 Crore to Gupta Brothers - (05 Dec 2019)

CIVIL

Uttarakhand High Court has directed the District Magistrate of Chamoli to return Rs 2.5 crore of the total Rs 3 crore deposited by the South Africa-based businessmen Ajay and Atul Gupta. The Court ordered the return of the money after the DM submitted a detailed list of expenses incurred by various departments including the Pollution Control Board and the nagar palika.

Tags : UTTARAKHAND HIGH COURT   GUPTA BROTHERS  

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