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Supreme Court Permits Additional Terminal at Agra Airport - (05 Dec 2019)

CIVIL

Supreme Court has restrained the Airports Authority of India from plying additional aircraft from the Agra airfield. However the Court allowed the AAI to build an additional terminal at the Agra airport but with a caveat that no additional planes will land and take off from this site.

Tags : SUPREME COURT   AGRA AIRPORT  

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