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Delhi High Court Seeks Centre's Reply on Plea Against Revelation of Hyderabad Rape Victim's Identity - (04 Dec 2019)

CRIMINAL

Delhi High Court has sought the response of the Centre on a plea against revelation of identity of the Hyderabad rape victim by certain media houses. The Court issued notices to the Centre, the Governments of Telangana, Andhra Pradesh and Delhi as well as some media houses and social networking platforms on the petition.

Tags : DELHI HIGH COURT   HYDERABAD RAPE VICTIM  

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