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Parliament Passes Bill to Merge UTs Daman and Diu, Dadra and Nagar Haveli - (04 Dec 2019)

CONSTITUTION

Parliament has passed a bill which seeks to merge two Union Territories -- Daman and Diu, and Dadra and Nagar Haveli into one unit. The Rajya Sabha passed the Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Bill, 2019 through voice vote. Lok Sabha has already passed this bill on November 27. The merged Union Territory will be named Dadra and Nagar Haveli and Daman and Diu.

Tags : PARLIAMENT   DAMAN AND DIU  

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