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Supreme Court Grants Bail to P Chidambaram - (04 Dec 2019)

CRIMINAL

Supreme Court has granted bail to P Chidambaram in the INX Media money laundering case. The former Union Minister has spent 105 days in prison, mostly in Delhi's Tihar Jail. However the Court said that Mr Chidambaram cannot leave the country and has to present himself for questioning whenever required.

Tags : SUPREME COURT   CHIDAMBARAM  

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