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Allahabad High Court Refuses Bail to Bulandshahr Mob Violence Accused - (04 Dec 2019)

CRIMINAL

Allahabad High Court has rejected the bail application of an Accused in last year's violence in Bulandshahr, where a mob shot dead a police inspector. While dismissing Accused Lokendra's bail plea, the Court observed that the incident shows that the authority of the State itself was challenged and the deceased, a police officer, mercilessly killed.

Tags : ALLAHABAD HIGH COURT   BULANDSHAHR MOB VIOLENCE  

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