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Rajya Sabha Passes Bill Seeking Ban on E-Cigarettes - (03 Dec 2019)

CIVIL

Rajya Sabha has passed the Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Advertisement) Bill, 2019. The Bill that was passed with voice vote in upper house has already received a nod from the Lok Sabha and is set to receive the President’s assent to become an Act.

Tags : RAJYA SABHA   E-CIGARETTES  

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