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CBI Court Grants Bail to Ratul Puri in Alleged Money Laundering Case - (03 Dec 2019)

CRIMINAL

Central Bureau of Investigation Court has granted bail to Ratul Puri, nephew of Madhya Pradesh Chief Minister Kamal Nath in the alleged AgustaWestland money laundering case. The Special Court granted bail to Mr Puri on a personal bond of Rs 5 lakh and two sureties of Rs 5 lakh.

Tags : CBI COURT   RATUL PURI  

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