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Supreme Court Permits RSS Ideologue Govindacharya to Withdraw Plea Against WhatsApp - (03 Dec 2019)

CIVIL

Supreme Court has permitted former RSS ideologue K N Govindacharya to withdraw his plea seeking initiation of "perjury" proceedings against 'WhatsApp' for allegedly misleading the top court by claiming that the users data is "fully encrypted".

Tags : SUPREME COURT   WHATSAPP  

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