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Apex Court Directs NBCC to Complete 8 Projects in Noida and Greater Noida - (03 Dec 2019)

PROPERTY

Apex Court has directed National Buildings Construction Corporation Ltd to commence and complete the work of eight projects involving 11,258 home units in Noida and Greater Noida and start handing over possession to the buyers. The Court asked NBCC (India) Ltd to complete the unfinished projects in Noida and Greater Noida - Zodiac, Sapphire 1 and 2, Silicon City 1 and 2, Princely Estate, Centurion Park Low Rise and the O2 Valley.

Tags : APEX COURT   NBCC  

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