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Delhi High Court Directs Equal Clothing, Washing Allowance for Employees - (02 Dec 2019)

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Delhi High Court has directed that all its employees will be paid an equal amount of clothing and dress maintenance allowance saying there is no justification for discrimination. The Court dismissed the explanation given by the Counsel representing the High Court that officials directly assisting judges inside Courts "are required to maintain decorum and discipline of the court by wearing the prescribed uniform".

Tags : DELHI HIGH COURT   ALLOWANCE  

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