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SC Rejects Plea Challenging Post-Poll Alliance of Shiv Sena, NCP and Congress in Maharashtra - (02 Dec 2019)

ELECTION

Supreme Court has rejected a plea by a ‘Shiv Sena voter’ to stop the Sena, Nationalist Congress Party and Congress to form a Government saying constitutional courts in a democracy cannot curtail the right of a political party to form alliances.

Tags : SC   SHIV SENA  

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