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SEBI Levies Rs 2 Lakh Fine on Unitech for Violating Listing Agreement - (02 Dec 2019)

CAPITAL MARKET

Securities and Exchange Board of India has slapped a fine of Rs 2 lakh on Unitech Limited for making wrong disclosure with regard to shareholding pattern of some promoters. It was alleged that Unitech made incorrect disclosure about shareholding of some promoters in the quarter ended September 2008 and December 2008.

Tags : SEBI   UNITECH  

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