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SC Sets Up Panel to Examine Impact of Disinfectant Spray Inside Airplanes with Passengers On-Board - (02 Dec 2019)

CIVIL

Supreme Court has set up a six-member committee of experts to appraise the effect of spray of disinfectants in airplanes while passengers are on board. The Court agreed with the Central Government that a wider consultation by the panel comprising experts on vector borne diseases is required to comprehensively investigate the subject matter and submit its report within two months.

Tags : SC   AIRPLANES  

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