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Supreme Court Issues Notice to Rajeev Kumar on CBI's Appeal Challenging his Anticipatory Bail - (02 Dec 2019)

CRIMINAL

Supreme Court has sought response from Indian Police Service officer Rajeev Kumar on Central Bureau of Investigation’s appeal challenging the anticipatory bail granted to him in the multi-crore Saradha chit fund scam case. The Court while issuing notice to Kumar told the Solicitor General that the agency has to convince the top court why custody of the former Kolkata Police Commissioner was needed in the case.

Tags : SUPREME COURT   BAIL  

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