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Extension of the last date of filing of Form NFRA-2- (Ministry of Corporate Affairs) (27 Nov 2019)

MANU/DCAF/0130/2019

Commercial

The Ministry of Corporate Affairs has received several representations regarding extension of the last date of filing of Form NFRA-2, which is required to be filed under rule 5 of the National Financial Reporting Authority Rules, 2018. The matter has been examined and it is stated that the time limit for filing Form NFRA-2 will be 90 days from the date of deployment of this form on the website of National Financial Reporting Authority (NFRA). This issues with the approval of Competent Authority.

Tags : EXTENSION   LAST DATE   FORM NFRA-2  

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