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Madras High Court Stays Death Warrant Issued to Rape Convict - (29 Nov 2019)

CRIMINAL

Madras High Court has granted an interim stay on the death warrant issued to a man convicted for kidnapping and murdering minor siblings in Coimbatore by a Mahila Court. The Court has also granted Manoharan, the convict, six weeks time to file a mercy petition with the Governor.

Tags : MADRAS HIGH COURT   DEATH WARRANT  

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