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J&K High Court: Creating JK Governor’s Post was Unconstitutional - (28 Dec 2015)

Jammu & Kashmir HC has dubbed the decision of replacing sadr-e-riyasat, the erstwhile head of State of Jammu and Kashmir, by a centre appointed governor as unconstitutional and asked the state legislature to decide on the matter. Sadr-e-riyast was replaced by centre appointed governor in 1965.

Tags : JAMMU & KASHMIR HC   SADR-E-RIYAST  

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