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Rajya Sabha Clears Chit Funds (Amendment) Bill, 2019 - (29 Nov 2019)

CIVIL

Rajya Sabha has cleared the Chit Funds (Amendment) Bill, 2019 to streamline operations of collective investment schemes or chit funds with the aim to protect investors that primarily comprises economically weaker sections of the society.

Tags : RAJYA SABHA   CHIT FUNDS  

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