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Lok Sabha Passes Bill to Regularise Unauthorised Colonies - (29 Nov 2019)

CIVIL

Lok Sabha has passed the National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) Bill, 2019. The Bill seeks to regularize Delhi's unauthorized colonies. This move will benefit over 40 lakh residents who have been residing in such colonies for years.

Tags : LOK SABHA   UNAUTHORISED COLONIES  

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