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Delhi High Court Seeks Response on Plea for One Policeman Each in DTC Buses - (29 Nov 2019)

CIVIL

Delhi High Court has sought reply from the AAP Government, its Transport Department and the police on a petition seeking directions to install CCTV cameras and deploy one policeman each in all DTC and cluster buses in the Capital. The Court issued notice to the Delhi Government, the Transport Department and Delhi Police seeking their stand on the plea which has alleged that passengers especially women are not safe in the buses which have become a “hub” of eve-teasing, snatching and theft.

Tags : DELHI HIGH COURT   DTC  

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