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Bombay High Court: 'Adoptive' Parents can Continue to Visit Separated Kids - (28 Nov 2019)

FAMILY

Bombay High Court has continued an earlier relief to six sets of 'adoptive' parents to have daily visitation rights. They can meet the children they had raised, but who since the past four months have been placed in the care of adoption agencies. This was the case involving the alleged trafficking of children for adoption.

Tags : BOMBAY HIGH COURT   ADOPTIVE PARENTS  

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