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INX Media Case: Special CBI Court Extends Chidambaram’s Judicial Custody till December 11 - (28 Nov 2019)

CRIMINAL

Special CBI Court has extended the judicial custody of former Union Finance Minister P Chidambaram till December 11 in INX Media money laundering case. The former union minister was arrested by the Enforcement Directorate on October 16 and subsequently sent to judicial custody by the Court in Tihar jail till November 27.

Tags : SPECIAL CBI COURT   CHIDAMBARAM  

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