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Delhi Court Stays Bailable Warrant Against Shashi Tharoor - (28 Nov 2019)

CRIMINAL

Delhi Court has stayed the bailable warrant issued against Congress leader Shashi Tharoor for not appearing in a criminal defamation complaint while directing him to be present before it on December 12. The Court had on November 12 issued the warrant against Mr Tharoor after he did not appear before it nor was he represented by a lawyer in the complaint filed against him over his alleged "scorpion on Shivling" remarks referring to Prime Minister.

Tags : DELHI COURT   SHASHI THAROOR  

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