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Karnataka High Court Stays Highway Plan in Western Ghats - (28 Nov 2019)

CIVIL

Karnataka High Court has granted an interim stay on the controversial “Greenfield Highway” project linking Shishila (Dakshina Kannada) with Byrapura (Chikkamagaluru) cutting through the Western Ghats and issued notices to various stakeholders.

Tags : KARNATAKA HIGH COURT   WESTERN GHATS  

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