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Lok Sabha Passes Bill to Ban Electronic Cigarettes - (27 Nov 2019)

CIVIL

Lok Sabha has passed the Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Advertisement) Bill, 2019. The Bill seeks to replace an ordinance issued on September 18. Moreover this Bill aims to ban the production, import and sale of electronic cigarettes.

Tags : LOK SABHA   ELECTRONIC CIGARETTES  

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