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Government Releases Guidelines on Place of Effective Management - (24 Dec 2015)

Government, in order to tighten loopholes to deter tax evasion by multinational companies — Indian or foreign, has released guidelines on Place of Effective Management (PoEM). The rules will come into effect from 2016-17 assessment year, which means this financial year.

Tags : GOVERNMENT   PLACE OF EFFECTIVE MANAGEMENT  

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