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Supreme Court: Uncle-Nephew Gold Smugglers to Remain under Detention - (27 Nov 2019)

CRIMINAL

Supreme Court has restored detention orders issued under the stringent Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 against an uncle-nephew duo, part of a corporate-style smuggling syndicate, by setting aside a Delhi High Court verdict in this regard.

Tags : SUPREME COURT   DETENTION  

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