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Lok Sabha Passes National Institute of Design (Amendment) Bill, 2019 - (27 Nov 2019)

EDUCATION

Lok Sabha has passed the National Institute of Design (Amendment) Bill, 2019 which declares the four National Institutes of Design in Andhra Pradesh, Madhya Pradesh, Assam, and Haryana as institutions of national importance. These institutes are currently registered as Societies under the Societies Registration Act, 1860 and do not have the power to grant degrees or diplomas. On being declared institutions of national importance, they will be able to grant degrees and diplomas.

Tags : LOK SABHA   NATIONAL INSTITUTE OF DESIGN (AMENDMENT) BILL   2019  

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