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Dehi HC Seeks Report from Delhi Govt., Police and PWD over Boy's Death Due to Felling into an Sewer - (24 Dec 2015)

Delhi High Court has issued notice to Delhi Government, police and Public Works Department (PWD) while taking suo moto cognizance of the death of a school boy who fell into an open sewer pit at the Millennium Park.

Tags : DELHI HIGH COURT   DELHI GOVERNMENT   POLICE   PUBLIC WORKS DEPARTMENT  

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