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Special CBI Court Sentences 30 to 7 Years Jail and Middleman to 10 Years in Vyapam Case - (26 Nov 2019)

CRIMINAL

Special CBI Court has sentenced 30 people to seven years' imprisonment and sent a middleman to jail for 10 years in a police recruitment scam dating back to 2013. The recruitment drive was conducted by the Madhya Pradesh Professional Examination Board, better known by the Hindi acronym Vyapam.

Tags : SPECIAL CBI COURT   VYAPAM CASE  

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