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Allahabad HC Directs Govt to File Affidavit on Bungalow Vacated by Mayawati Given to Shivpal Yadav - (26 Nov 2019)

CIVIL

Allahabad High Court has directed the State Government to clarify its decision on allotting type-6 bungalows to Pragatisheel Samajwadi Party-Lohia leader Shivpal Singh Yadav and three other law makers. Shivpal Singh Yadav was allotted the bungalow vacated by Bahaujan Samaj Party Chief Mayawati last year, after he had floated the Samajwadi Secular Morcha.

Tags : ALLAHABAD HC   MAYAWATI  

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