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Supreme Court: Guru Ravidas Temple to be Permanent Structure with Fence - (25 Nov 2019)

CIVIL

Supreme Court has allowed the construction of a permanent structure for Guru Ravidas Temple in Delhi's Tughlakabad area, instead of a wooden portacabin which the Central Government had recommended. The Court passed the order on a petition filed by former Congress leader Ashok Tanwar seeking a modification of its order dated October 21.

Tags : SUPREME COURT   GURU RAVIDAS TEMPLE  

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