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Supreme Court Upholds High Court Decision to Quash Manipur Public Service Commission Exam, 2016 - (25 Nov 2019)

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Supreme Court has upheld the decision of the Manipur High Court to quash Manipur Public Service Commission 2016 (Main) Exam with directions to conduct the same afresh.

Tags : SUPREME COURT  MANIPUR PUBLIC SERVICE COMMISSION EXAM   2016  

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