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Telangana High Court Gives Approval for Privatisation of 5,100 RTC Routes - (25 Nov 2019)

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Telangana High Court has disposed of a writ petition filed against the State Government''s decision to privatise 5,100 RTC routes in a major setback to the striking employees of the Telangana State Road Transport Corporation.

Tags : TELANGANA HIGH COURT   RTC ROUTES  

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