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SEBI Prohibits Karvy Stock Broking for Rs 2,000 Crore Client Defaults - (25 Nov 2019)

CAPITAL MARKET

Securities and Exchange Board of India has prohibited Karvy Stock Broking from taking new clients and executing trades after a major scandal hit the stock markets with the brazen modus operandi of misusing clients' funds.

Tags : SEBI   KARVY  

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