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Patna High Court to State Government: Courts Clogged with 2 Lakh Booze Ban Cases - (22 Nov 2019)

CIVIL

Patna High Court has pulled up the State Government for leaving an already burdened judiciary saddled with more than 2 lakh booze prohibition related cases including nearly 40,000 bail petitions pending with it. The Court directed the State Government to file a response with details of the infrastructure and mechanism it plans to develop to deal with the growing mountain of prohibition-related cases.

Tags : PATNA HIGH COURT   BOOZE BAN CASES  

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