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Madras High Court Grants Parole to Convict in Rajiv Gandhi Assassination Case - (21 Nov 2019)

CRIMINAL

Madras High Court has granted 30-day parole to Robert Payas, one of the seven convicts serving a life term for the assassination of former Prime Minister Rajiv Gandhi. The Court gave the order on a plea by Payas seeking parole for making arrangements for his son's wedding.

Tags : MADRAS HIGH COURT   PAROLE  

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