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Kerala High Court to Cops: Don’t Chase or Obstruct Two-Wheeler Riders - (21 Nov 2019)

CIVIL

Kerala High Court has observed that the police officers are not expected to physically stop vehicles by jumping into the middle of the road thereby coming down heavily on police officers and motor vehicle inspectors chasing two-wheeler riders in the name of vehicle check and for not wearing helmets.

Tags : KERALA HIGH COURT   TWO-WHEELER  

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