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NGT to Delhi Government: Inadequate Action on Tackling Noise Pollution - (21 Nov 2019)

ENVIRONMENT

National Green Tribunal has slammed the Delhi Government's awareness activities to tackle noise pollution, saying they were inadequate in terms of quality and quantity. The Tribunal said that steps should be properly planned and coordinated and a yearly action plan covering different thematic areas of environmental problems needs to be clearly identified. Further the Tribunal also said that penalty for bursting crackers needs to be revised.

Tags : NGT   NOISE POLLUTION  

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