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Delhi High Court Rejects PIL Seeking 7th Pay Panel Implementation in Private Unaided Schools - (21 Nov 2019)

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Delhi High Court has rejected a Public Interest Litigation seeking implementation of the 7th Pay Commission recommendations in private unaided schools of the national capital, saying if the staffs of these institutions are aggrieved they can approach the Court in their individual capacity. The Court said as and when any staff of these schools approaches Court, then after hearing all stakeholders an order can be passed.

Tags : DELHI HIGH COURT   SCHOOLS  

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