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Top Court Affirms Conviction in 2003 Haren Pandya Murder Case - (21 Nov 2019)

CRIMINAL

Top Court has affirmed conviction of 10 men in the March 2003 murder of former Gujarat Home Minister Haren Pandya. The Court has dismissed the review petitions filed by 10 of 12 convicts in the case.

Tags : TOP COURT   HAREN PANDYA  

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