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Madras HC:Plea to Declare Acquittal Judgment of Lower Court as "Honourable Acquittal"not Maintainable - (20 Nov 2019)

CRIMINAL

Madras High Court has ruled that a Revision or a Petition under Section 482 of the Code of Criminal Procedure, 1973 seeking declaration to declare that an acquittal judgment of a lower court as "Honourable Acquittal" is not maintainable.

Tags : MADRAS HC   ACQUITTAL  

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