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Delhi High Court: How are 'Shop-Like Schools' Running in Delhi Under NIOS - (20 Nov 2019)

EDUCATION

Delhi High Court has asked the Centre and Delhi Government that why the "shop-like schools" were being allowed to function. The Court was enraged over schools without any playgrounds being allowed to operate for standards one to eight in the national capital. The Court asked the Ministry of Human Resource Development to answer how the schools were operating under the National Institute of Open Schooling when they "looked like shops".

Tags : DELHI HIGH COURT   SCHOOLS  

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