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NGT Stays Tree Felling in Sohna Village - (20 Nov 2019)

ENVIRONMENT

National Green Tribunal has restrained the Central Industrial Security Force from cutting trees in Sohna's Mandawar village after a plea alleged that non-forest activities on 260 acres of forest land was being carried out without permission. The Tribunal directed the Principal Chief Conservator of Forests of Haryana to submit a factual and action taken report in the matter.

Tags : NGT   SOHNA  

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