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Allahabad HC to UPPSC: Be Much More Thoughtful While Setting Question Papers - (24 Dec 2015)

Allahabad High Court has rejected a bunch of petitions challenging results of an examination, conducted by Uttar Pradesh Public Service Commission (UPPSC) in July this year, but asked panel to be much more thoughtful while setting papers for future examinations.

Tags : ALLAHABAD HIGH COURT   UTTAR PRADESH PUBLIC SERVICE COMMISSION  

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