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Rajasthan HC Directs JDA to Ensure Compliance of Fire Safety Norms in Coaching Centres at Jaipur - (19 Nov 2019)

CIVIL

Rajasthan High Court has directed the Jaipur Development Authority to carry out inspection in all zones of Jaipur indicating what effective steps have been taken to ensure that safety requirements of coaching institutes are fulfilled.

Tags : RAJASTHAN HC   COACHING CENTRE  

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