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Madhya Pradesh High Court Grants Relief to Actress Monica Bedi in Fake Passport Case - (19 Nov 2019)

CRIMINAL

Madhya Pradesh High Court has granted a major relief for film actress Monica Bedi and has upheld an earlier verdict of a Bhopal District Court, which had exonerated the actress in a fake passport case. The actress, who had an affair with jailed underworld don Abu Salem, had allegedly got her passport from Bhopal.

Tags : MADHYA PRADESH HIGH COURT   FAKE PASSPORT CASE  

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