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NGT Fines UP Government, 22 Tanneries for Polluting Ganga - (19 Nov 2019)

ENVIRONMENT

National Green Tribunal has fined the Uttar Pradesh Government for failing to check sewage discharge containing toxic chromium into Ganga at Rania and Rakhi Mandi in Kanpur and imposed a penalty of 280 crore on 22 tanneries for causing pollution. The Tribunal also held the UP Government liable and charged a penalty of Rs. 10 crore on it.

Tags : NGT   GANGA  

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