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Jet Airways Insolvency: NCLT Directs Synergy to Submit Resolution Plan by Dec 3 - (19 Nov 2019)

INSOLVENCY

National Company Law Tribunal has directed the Synergy Group, the sole entity interested in the beleaguered Jet Airways, to appear before it and present a plan by December 3. The direction came after the resolution professional for Jet Airways, Ashish Chhawchharia, told the Tribunal that Colombia-based Synergy Group sought additional time till February to firm up its plans for Jet Airways.

Tags : NCLT   JET AIRWAYS  

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